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[Cites 0, Cited by 0] [Section 14(2)] [Section 14] [Entire Act]

NCT Delhi - Subsection

Section 14(2)(c) in The Delhi Narcotic Drugs Rules, 1985

(c)In respect of sale, the name and address of the persons to whom the preparations containing these drugs have been sold, the quantity of drugs in such preparations so sold, the number and date of the Transport-Export pass.