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[Cites 0, Cited by 0] [Section 63(1)] [Section 63] [Entire Act]

State of Sikkim - Subsection

Section 63(1)(iii) in The Sikkim Police Act, 2008

(iii)inform the person arrested, of his right to have some one of his choice as a next friend, notified of his arrest or detention as soon as he is put under arrest or is detained, and forthwith cause such a person to be notified;