Madhya Pradesh High Court
Dr. Raj Kumar Parwani vs The State Of Madhya Pradesh on 16 February, 2023
Author: Pranay Verma
Bench: Pranay Verma
1
IN THE HIGH COURT OF MADHYA PRADESH
AT INDORE
BEFORE
HON'BLE SHRI JUSTICE PRANAY VERMA
ON THE 16 th OF FEBRUARY, 2023
WRIT PETITION No. 5546 of 2019
BETWEEN:-
DR. RAJ KUMAR PARWANI S/O SHRI NARAYANDAS
PARWANI, AGED ABOUT 49 YEARS, OCCUPATION:
PRIVATE SERVICE,
R/O. AASHIRWAD,LULLA LINE, RAMPURI CAMP
AMRAVATI (MAHARASHTRA)
.....PETITIONER
(SHRI AMAR SINGH RATHORE, ADVOCATE)
(PETITIONER IS PRESENT IN PERSON)
AND
1. THE STATE OF MADHYA PRADESH PRINCIPAL
SECRETARY PRINCIPAL SECRETARY, MEDICAL
EDUCATION DEPARTMENT STATE OF M.P.,
VALLABH BHAWAN BHOPAL (MADHYA PRADESH)
2. DIRECTOR MEDICAL EDUCATION DEPARTMENT,
SATPURA BHAWAN (MADHYA PRADESH)
3. CHIEF EXECUTIVE OFFICER AND PRINCIPAL
GOVT. AUTONOMUS DENTAL COLLEGE,
(MADHYA PRADESH)
4. DR. ASHOK VIEKEY S/O UNKNWON OCCUPATION:
ASSTT. PROFESSOR DEPARTMENT OF ORAL
PITHALOGY AND MICROLOGY (MADHYA
PRADESH)
.....RESPONDENTS
(SHRI UMESH GAJANKUSH, ADDL. ADV. GENERAL)
This petition coming on for admission this day, th e court passed the
Signature Not Verified
following:
Signed by: SHAILESH
MAHADEV SUKHDEVE
Signing time: 2/17/2023
10:12:17 AM
ORDER
2 Heard on I.A.No.1258/2023, which is an application for withdrawal of the petition.
For the reasons stated in the application, the same is allowed and the petition is dismissed as withdrawn.
(PRANAY VERMA) JUDGE SS/-
Signature Not Verified Signed by: SHAILESH MAHADEV SUKHDEVE Signing time: 2/17/2023 10:12:17 AM