Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 14(1)] [Section 14] [Entire Act]

State of Uttarakhand - Subsection

Section 14(1)(a) in Uttarakhand Ground Water (Regulation and Control of Development and Management) Act, 2016

(a)by giving or tendering the order of notice or by sending it by post to the user for whom it is intended, or