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[Cites 0, Cited by 0] [Section 14(2)] [Section 14] [Entire Act]

State of Madhya Pradesh - Subsection

Section 14(2)(c) in The M.P. Upcharyagriha Tatha Rujopchar Sambandhi Sthapanaye (Registrikaran Tatha Anugyapan) Adhiniyam, 1973

(c)the conditions which an applicant and a nursing home or a clinical establishment shall fulfil under sub-section (3) of Section 4 and the form of certificate of registration and licence;