Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 68(1)] [Section 68] [Entire Act]

State of Kerala - Subsection

Section 68(1)(b) in Kerala Town and Country Planning Act, 2016

(b)without permission as required under this Act; or