Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] Union of India - Section Section 100 in The Employees' State Insurance (General) Regulations, 1950 100. Relaxation. -The Director-General may by special or general order relax any regulation under such circumstances and subject to such conditions, as he may deem fit. [***]
