Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 10(1)] [Section 10] [Entire Act] State of Madhya Pradesh - Subsection Section 10(1)(i) in The Payment of Gratuity (Madhya Pradesh) Rules, 1973 (i)refuses to accept a nomination or to entertain an application sought lo be filed under Rule 7; or