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State of Tamilnadu - Section

Section 9 in Tamil Nadu Dr. Ambedkar Law University Statutes

9. The Vice-Chancellor may cause an inspection and ask for a report on the general condition and teaching equipment of any other institution or College or on the general condition of any hostel -

(a)for the purpose of according it recognition; or
(b)for negotiating the terms and conditions for the taking over of any institution, college or hostel by the University.