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[Cites 0, Cited by 0] [Section 70(2)] [Section 70] [Entire Act]

State of Himachal Pradesh - Subsection

Section 70(2)(a) in Himachal Pradesh Minor Minerals (Concession) and Minerals (Prevention of Illegal Mining, Transportation and Storage) Rules, 2015

(a)the Air (Prevention and Control of Pollution) Act, 1981 and rules framed thereunder;