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[Cites 0, Cited by 0] [Section 14] [Entire Act]

State of Telangana - Subsection

Section 14(b) in Telangana Vaccination Act, 1951

(b)the guardian of an unprotected child in a house to produce all the children in the house under his guardianship for inspection at a time appointed by him between the hours of 7 a.m and 6 p.m. and to state the age, parentage, place of birth and duration of residence in such area of each of such children.