Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 208] [Entire Act] State of Maharashtra - Subsection Section 208(a) in The City of Nagpur Corporation Act, 1948 (a)open or keep open the valves of any water-works used for the supply of water to the public by any means other than the use of pressure by the hand; or
