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State of Tamilnadu - Section

Section 17 in Code of Regulations for Approved Nursery and Primary Schools

17. Qualification of the Staff.

- The Staff will be qualified in accordance with the rules prescribed in Annexure V to the Tamil Nadu Recognised Private Schools (Regulation) Rules, 1974 insofar as it applied to the members of staff in these schools:Proviso: Only Lady Teachers be appointed for Nursery Classes and for Standards I to V.
(a)The teaching staff who are untrained at the time of approval will be retained conditionally in service till they undergo proper training courses. The teaching and non-teaching staff can be appointed by the respective managements.
(b)The teachers to be appointed in future in the existing approved Nursery and Primary Schools and the teachers to be appointed in the new Nursery and Primary Schools to be opened should be qualified trained teachers only.