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[Cites 0, Cited by 2] [Section 29] [Entire Act]

State of Assam - Subsection

Section 29(4) in Assam Co-Operative Societies Act, 2007

(4)Subject to the provisions of this Act and the bye-laws, the ultimate power of a cooperative society shall vest in the general body. The supreme authority shall however vest with the State Government or the Registrar of Cooperative Societies, as the case may be, during the pendency of any loan or service to the society from the Government.