Legal Document View

Unlock Advanced Research with PRISMAI

Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 107(2)] [Section 107] [Entire Act]

State of Andhra Pradesh - Subsection

Section 107(2)(c) in Andhra Pradesh Metropolitan Region and Urban Development Authorities Act, 2016

(c)expenditure for any development of land for ensuring planned development in the development area;