Himachal Pradesh High Court
Sh. Chande Ram & Ors. vs . Sh. Tulsi Ram on 17 May, 2023
Bench: Vivek Singh Thakur, Sushil Kukreja
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Sh. Chande Ram & Ors. vs. Sh. Tulsi Ram RSA No. 138 of 2021 17.05.2023 Present: Mr. Sahil Thakur, Advocate vice Mr. Sohail Khan, Advocate, for the appellants.
Ms. Lalita Sharma, Advocate Vice of Mr. Naveen K. Bhardwaj, Advocate, for the r respondent.
RSA No. 138/2021 & CMP No.9587/2021 At the joint request of learned vice counsel appearing on behalf of the parties, list after four weeks.
In the meantime, interim order to continue.
( Sushil Kukreja ) Judge 17th May, 2023 (reena) ::: Downloaded on - 17/05/2023 20:42:53 :::CIS