Kerala High Court
Union Of India vs Leelamma Zacharia on 11 January, 2008
Author: Koshy
Bench: J.B.Koshy, T.R.Ramachandran Nair
IN THE HIGH COURT OF KERALA AT ERNAKULAM
WA No. 2841 of 2007()
1. UNION OF INDIA, REPRESENTED BY THE
... Petitioner
2. PRINCIPAL CONTROLLER OF DEFENCE,
3. THE OFFICER IN CHARGE, AIR FORCE
Vs
1. LEELAMMA ZACHARIA, W/O.LATE EX.JWO
... Respondent
For Petitioner :SRI.P.PARAMESWARAN NAIR,ASST.SOLICITOR
For Respondent : No Appearance
The Hon'ble MR. Justice J.B.KOSHY
The Hon'ble MR. Justice T.R.RAMACHANDRAN NAIR
Dated :11/01/2008
O R D E R
J.B. KOSHY & T.R.RAMACHANDRAN NAIR, JJ.
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Writ Appeal No. 2841 of 2007
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Dated this the 11th day of January, 2008
JUDGMENT
KOSHY,J.
An identical matter with almost similar facts was heard and dismissed by judgment dated 4.1.2008 in W.A. No.2945 of 2007 and this writ appeal is also dismissed following that ratio.
J.B.KOSHY JUDGE T.R.RAMACHANDRAN NAIR JUDGE vaa J.B. KOSHY AND T.R.RAMACHANDRAN NAIR, JJ.
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W.A. No.2841/2007--------------------------
Judgment Dated:11th January, 2008