Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Entire Act]

State of Rajasthan - Section

Section 102A in First Statutes of the University of Udaipur

102A. [ Manner of appointment of the Dean Post-Graduate Studies. [Added vide Resolution Nos. 4 & 5. dated 29-3-1967 and assented by the Chancellor on dated 12-4-1967.]

- The Dean of Post-graduate studies will be appointed by the Executive Committee on the recommendation of the Vice-Chancellor in rotation from among the Professors. The term of appointment shall be for two years and the Dean shall receive such honorarium as the Executive Committee decides.] [Statutes 101 to 103 added vide Resolution as passed by the Board of Control in 1966 and assented by the Chancellor on 7-4-1966 and 17-8-1966.]