Calcutta High Court (Appellete Side)
The Security & Safety Bureau vs National Iron & Steel Co. Ltd. & Ors ... on 30 April, 2014
Author: Dipankar Datta
Bench: Dipankar Datta
First Sheet
HIGH COURT AT CALCUTTA
Civil Appellate Side
CASE NO. WP/12691W of 2014
In the matter of THE SECURITY & SAFETY BUREAU Petitioner
versus
NATIONAL IRON & STEEL CO. LTD. & ORS Opposite Party
For Petitioner : PARTHA SARATHI DAS
For Respondent :
BEFORE : Hon'ble JUSTICE DIPANKAR DATTA ________________________________________________________________________________ Noting by Office|Serial| Date|Office Notes,orders or proceedings with signature or Advocate |no | | ________________________________________________________________________________ 30/04/14