Kerala High Court
Krishna Kumar M.R vs The Dy. Director Of Collegiate ... on 19 October, 2015
Author: Anil K.Narendran
Bench: Anil K.Narendran
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT:
THE HONOURABLE MR. JUSTICE ANIL K.NARENDRAN
MONDAY, THE 19TH DAY OF OCTOBER 2015/27TH ASWINA, 1937
WP(C).No. 16729 of 2012 (M)
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PETITIONERS:
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1. KRISHNA KUMAR M.R.
ASSISTANT PROFESSOR (COMPUTER APPLICATIONS)
SAHODARAN AYYAPPAN SMARAKA S.N.D.P YOGAM COLLEGE
KONNI, POST BOX NO. 16, PATHANAMTHITTA - 689691.
2. BINDUPRABHA
ASSISTANT PROFESSOR (C0MPUTER APPLICATION)
SAHODARAN AYYAPPAN SMARAKA S.N.D.P YOGAM COLLEGE
KONNI, POST BOX NO. 16, PATHANAMTHITTA - 689691.
3. SHYNI S. DAS
ASSISTANT PROFESSOR (COMPUTER APPLICATION)
SAHODARAN AYYAPPAN SMARAKA S.N.D.P YOGAM COLLEGE
KONNI, POST BOX NO. 16, PATHANAMTHITTA - 689691.
4. PRAVEEBN KUMAR.V.S,
ASSISTANT PROFESSOR (COMPUTER APPLICATION)
SAHODARAN AYYAPPAN SMARAKA S.N.D.P YOGAM COLLEGE
KONNI, POST BOX NO. 16, PATHANAMTHITTA - 689691.
5. RAJESH.N
ASSISTANT PROFESSOR (COMPUTER APPLICATIONS)
SAHODARAN AYYAPPAN SMARAKA S.N.D.P YOGAM COLLEGE
KONNI, POST BOX NO. 16, PATHANAMTHITTA - 689691.
6. SANGITA KUMARI
ASSISTANT PROFESSOR (BUSINESS ADMINISTRATION)
SAHODARAN AYYAPPAN SMARAKA S.N.D.P YOGAM COLLEGE
KONNI, POST BOX NO. 16, PATHANAMTHITTA - 689691.
7. SOORAJ.S
ASSISTANT PROFESSOR (BUSINESS ADMINISTRATION)
SAHODARAN AYYAPPAN SMARAKA S.N.D.P YOGAM COLLEGE
KONNI, POST BOX NO. 16, PATHANAMTHITTA - 689691.
8. BALAJI.N.R
LECTURER IN LAW
SAHODARAN AYYAPPAN SMARAKA S.N.D.P YOGAM COLLEGE
KONNI, POST BOX NO. 16, PATHANAMTHITTA - 689691.
9. AMRUTH. K. JOHN
ASSISTANRT PROFESSOR (COMPUTER APPLICATIONS)
MARIAN COLLEGE, KUTTIKKANAM.P.O, PEERUMADE - 685 531.
10. LUMY JOSEPH
ASSISTANT PROFESSOR (COMPUTER APPILCATIONS)
MARIAN COLLEGE, KUTTIKANAM.P.O, PEERMADE - 685 531.
WP(C).No. 16729 of 2012 (M) -2-
11. BENYMOL JOSE
ASSISTANT PROFESSOR (COMPUTER APPILCATIONS)
MARIAN COLLEGE, KUTTIKANAM.P.O, PEERMADE - 685 531.
12. FR. ROY ABRAHAM.P
ASSISTANT PROFESSOR (COMPUTER APPILCATIONS)
MARIAN COLLEGE, KUTTIKANAM.P.O, PEERMADE - 685 531.
13. K. ABDUL RAZAK
ASSISTANT PROFESSOR (COMPUTER APPLICATIONS)
M.E.S COLLEGE, NEDUMKANDAM, IDUKKI - 685 553.
BY ADVS.SRI.N.N.SUGUNAPALAN (SR.)
SRI.S.SUJIN
RESPONDENTS:
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1. THE DY. DIRECTOR OF COLLEGIATE EDUCATION
KOTTAYAM-686001.
2. THE DIRECTOR OF COLLEGIATE EDUCATION
THIRUVANANTHAPURAM-695001.
3. THE PRINCIPAL SECRETARY
HIGHER EDUCATION (D) DEPARTMENT
GOVERNMENT OF KERALA, GOVERNMENT SECRTARIAT
THIRUVANANTHAPURAM-695001.
4. STATE OF KERALA
REPRESENTED BY THE CHIEF SECRETARY TO GOVERNMENT
GOVERNMENT SECRETARIAT,THIRUVANANTHAPURAM-695001.
5. THE MAHATHMA GANDHI UNIVERSITY
KOTTAYAM, REPRESENTED BY ITS REGISTRAR-686562.
6. THE UNIVERSITY GRANTS COMMISSION
BAHADUR SHAH ZAFAR MARG, NEW DELHI - 110 002
REPRESENTED BY ITS CHAIRMAN
7. THE PRINCIPAL
SAHODARAN AYYAPPAN SMARAKA S.N.D.P YOGAM COLLEGE
KONNI, POST BOX NO. 16, PATHANAMTHITTA - 689 691.
R7 BY ADV. SMT.T.K.SREEKALA
R7 BY ADV. SMT.K.AMMINIKUTTY
R5 BY ADV. SRI.VARUGHESE M.EASO, SC, M.G. UNIVERSITY
R5 BY ADV. SRI.VIVEK VARGHESE P.J., SC, M.G. UNIVERSITY
R6 BY ADV. SRI.S.KRISHNAMOORTHY, CGC
R1-R4 BY Sr. GOVERNMENT PLEADER SRI. T.J.MICHAEL
R5 BY ADV. DR.P.LEELAKRISHNAN, SC, M.G.UNIVERSITY
R5 BY SRI. T.A. SHAJI, SC, M.G.UNIVERSITY
THIS WRIT PETITION (CIVIL) HAVING BEEN FINALLY HEARD ON 19-10-2015, THE
COURT ON THE SAME DAY DELIVERED THE FOLLOWING:
SD
ANIL K. NARENDRAN, J.
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W.P.(C) No.16729 of 2012
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Dated this the 19th day of October, 2015
JUDGMENT
On 04.09.2015, when this writ petition came up for consideration, none appeared for the petitioner. Hence the matter was posted to next week for further consideration. The writ petition again came up for consideration on 11.09.2015. On that day as well, none appeared for the petitioner. Therefore, the matter was posted to next week for hearing.
Today, when the case was taken up for hearing, none appears for the petitioner. In such circumstances, this writ petition is dismissed for default.
Sd/-
ANIL K. NARENDRAN,
JV JUDGE
// True Copy //
P.A. to Judge