Section 116 in Delhi Prisons (Inspection, Meetings and Duties of Officers) Rules, 1988
116. To provide a second sentry in Central Jails.
- The control tower and other commanding position shall be guarded by sentries. This sentry shall be on duty from before the wards are opened in the morning till after the lock-up at night. If this beat is secure from a "rush", he shall be armed with a rifle, bayonet and ammunition; otherwise lie shall be provided with a baton.
