Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 31] [Entire Act] State of Uttarakhand - Subsection Section 31(8) in Uttarakhand Right of Children to Free and Compulsory Education Rules, 2011 (8)The teacher shall not discriminate any child on the basis of Caste, Gender, Region, Religion and Language etc.
