Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 1]

Allahabad High Court

State Of U.P.& Others vs Raghubeer & Others on 3 February, 2010

Author: Sanjay Misra

Bench: Sanjay Misra

Court No. - 19

Case :- FIRST APPEAL DEFECTIVE No. - 362 of 1996
Petitioner :- State Of U.P.& Others
Respondent :- Raghubeer & Others
Petitioner Counsel :- P.Gaur

Hon'ble Sanjay Misra,J.

This is an application made by the appellant for grant of one weeks time to deposit the cost imposed by the order dated 5.12.2009. The application is disposed of by granting a weeks time to the appellant to deposit the cost failing which the application for condonation of delay shall stand rejected.

Order Date :- 3.2.2010 Pravin