Delhi High Court - Orders
Sanjay Yamdagni vs Madhubala Yamdagni & Others on 9 May, 2025
$~R-3
* IN THE HIGH COURT OF DELHI AT NEW DELHI
+ CRL.REV.P. 156/2014
SANJAY YAMDAGNI .....Petitioner
Through: None.
versus
MADHUBALA YAMDAGNI
& OTHERS .....Respondents
Through: None.
CORAM:
HON'BLE MR. JUSTICE AMIT MAHAJAN
ORDER
% 09.05.2025
1. This matter is in the regular category.
2. None appears for any of the parties.
3. Issue Court Notice to both the parties, returnable on the next date of hearing.
4. List in the category of After Notice Miscellaneous Matters at the end of the Board on 09.09.2025.
AMIT MAHAJAN, J MAY 09, 2025 "SS"
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