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Delhi High Court - Orders

Sanjay Yamdagni vs Madhubala Yamdagni & Others on 9 May, 2025

                      $~R-3
                      *     IN THE HIGH COURT OF DELHI AT NEW DELHI

                      +         CRL.REV.P. 156/2014

                                SANJAY YAMDAGNI                                                         .....Petitioner
                                            Through:                              None.

                                                              versus

                                MADHUBALA YAMDAGNI
                                & OTHERS                                                            .....Respondents
                                           Through: None.

                                CORAM:
                                HON'BLE MR. JUSTICE AMIT MAHAJAN
                                             ORDER

% 09.05.2025

1. This matter is in the regular category.

2. None appears for any of the parties.

3. Issue Court Notice to both the parties, returnable on the next date of hearing.

4. List in the category of After Notice Miscellaneous Matters at the end of the Board on 09.09.2025.

AMIT MAHAJAN, J MAY 09, 2025 "SS"

This is a digitally signed order. The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above. The Order is downloaded from the DHC Server on 30/06/2025 at 00:00:56