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[Cites 0, Cited by 0] [Section 750(21)] [Section 750] [Entire Act]

State of Uttar Pradesh - Subsection

Section 750(21)(v) in The U.P. Bottling of Foreign Liquor Rules, 1969

(v)Labels on the bottles shall be so affixed as to be easily distinguishable. No label shall be pasted over the words, letters and figures moulded or sandblasted thereon.