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Madhya Pradesh High Court

Jonathan Allen vs Zoom Developers Pvt.Ltd. on 14 October, 2019

Author: Prakash Shrivastava

Bench: Prakash Shrivastava

HIGH COURT OF MADHYA PRADESH Co.P. No.3/2010 & Co.P. No.4/2010 Indore, Dated:14.10.2019 Parties through counsel. Shri H.Y. Mehta, learned counsel for OL submits that IA No.2880/2019 and IA No.1089/2019 are required to be heard.

Let these I.As be listed for consideration after four weeks on any Monday.

(PRAKASH SHRIVASTAVA) Judge Digitally signed by Varghese Mathew Date: 14/10/2019 18:33:31