Madhya Pradesh High Court
Jonathan Allen vs Zoom Developers Pvt.Ltd. on 14 October, 2019
Author: Prakash Shrivastava
Bench: Prakash Shrivastava
HIGH COURT OF MADHYA PRADESH Co.P. No.3/2010 & Co.P. No.4/2010 Indore, Dated:14.10.2019 Parties through counsel. Shri H.Y. Mehta, learned counsel for OL submits that IA No.2880/2019 and IA No.1089/2019 are required to be heard.
Let these I.As be listed for consideration after four weeks on any Monday.
(PRAKASH SHRIVASTAVA) Judge Digitally signed by Varghese Mathew Date: 14/10/2019 18:33:31