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Calcutta High Court

Parijat Vyapaar Pvt. Ltd vs Kesh Bihari Choudhury on 19 February, 2010

Author: Patherya

Bench: Patherya

                                         GA No. 374 of 2010
                                         CS NO.356 OF 2005
                                  IN THE HIGH COURT AT CALCUTTA

                                   Ordinary Original Civil Jurisdiction

                                             ORIGINAL SIDE



                                      PARIJAT VYAPAAR PVT. LTD.
                                               Versus
                                      KESH BIHARI CHOUDHURY


     For Petitioner : MR. A. SINHA, ADVOCATE.



     BEFORE:

     The Hon'ble JUSTICE PATHERYA

Date : 19th February, 2010.

The Court : Matter to appear in the list on 23.2.2010 Interim order, granted earlier, is extended till 24.2.2010.

All parties concerned are to act on a photostat signed copy of this order on the usual undertakings.

(PATHERYA, J.) pkd.

Asstt.Registrar[C.R.]