Calcutta High Court
Parijat Vyapaar Pvt. Ltd vs Kesh Bihari Choudhury on 19 February, 2010
Author: Patherya
Bench: Patherya
GA No. 374 of 2010
CS NO.356 OF 2005
IN THE HIGH COURT AT CALCUTTA
Ordinary Original Civil Jurisdiction
ORIGINAL SIDE
PARIJAT VYAPAAR PVT. LTD.
Versus
KESH BIHARI CHOUDHURY
For Petitioner : MR. A. SINHA, ADVOCATE.
BEFORE:
The Hon'ble JUSTICE PATHERYA
Date : 19th February, 2010.
The Court : Matter to appear in the list on 23.2.2010 Interim order, granted earlier, is extended till 24.2.2010.
All parties concerned are to act on a photostat signed copy of this order on the usual undertakings.
(PATHERYA, J.) pkd.
Asstt.Registrar[C.R.]