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[Cites 0, Cited by 1] [Section 9A] [Entire Act]

State of Tamilnadu - Subsection

Section 9A(2) in Tamil Nadu Public Libraries Act, 1948

(2)Notwithstanding anything contained in this Act and subject to the provisions of Article 311 of the Constitution the Government may make rules regulating the Conditions of service of the persons employed in the Local Library Authorities in the posts specified in the Schedule.