Section 2 in Rajasthan Subordinate and Ministerial Services Selection Board Rules, 2014
2. Definitions.
- In these rules, unless the context otherwise requires,-(a)"Board" means the Rajasthan Subordinate and Ministerial Service Selection Board;(b)"Chairman" means a Chairman of the Board and includes an acting Chairman appointed by the Government;(c)"Government" means the Government of Rajasthan;(d)"Member" means a member of the Board and includes the Chairman thereof; and(e)"State" means the State of Rajasthan.
