Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] State of Odisha - Section Section 33 in The Orissa Consolidation of Holdings and Prevention of Fragmentation of Land Act, 1972 33. Application of this Chapter. - This Chapter shall apply to an area in respect of which a notification under section 41 has been issued.
