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[Cites 0, Cited by 0] [Section 33(1)] [Section 33] [Entire Act]

State of Jharkhand - Subsection

Section 33(1)(iii) in Jharkhand Juvenile Justice (Care and Protection of Children) Rules, 2017

(iii)every Child Care Institution shall strictly adhere to the minimum nutritional standard and diet scale suggested as specified below: