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[Cites 0, Cited by 0] [Section 24] [Entire Act]

State of Andhra Pradesh - Subsection

Section 24(2) in Andhra Pradesh Municipalities (Conduct of Election of Members) Rules, 2005

(2)Along with the ballot paper the Election Officer shall also send
(a)An envelope addressed to himself in Form XII;
(b)another envelope with the number of the ballot paper entered on its face; and
(c)a letter in Form XIII. The Election Officer shall have the number of the ballot paper entered at the left hand bottom corner of the envelope cover in Form XII.