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[Cites 0, Cited by 0] [Section 32] [Entire Act]

State of Odisha - Subsection

Section 32(2) in Orissa Universities Act, 1989

(2)The alteration of jurisdiction, establishment of any new University or Change in the name of any existing University made under sub-section (1) shall take effect on and from such date as may be appointed in the aforesaid notification (hereinafter referred to as the appointed date).