Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 2] [Entire Act] Union of India - Subsection Section 2(g) in The Hindustan Tractors Limited (Acquisition and Transfer of undertaking) Act, 1978 (g)"date of taking over" means the date on which the management of the undertakings of the Company was taken over by the Authorised Controller;
