Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] State of Andhra Pradesh - Section Section 5 in A.P. Private Dental Un-aided Minority Professional Institutions (Admission into Post Graduate Dental Courses) Rules, 2017 5. The Convener, Admission/Counselling Committee shall notify the Venue, Date and Time of Counselling for each category of Management Quota Seats.
