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[Cites 0, Cited by 0] [Section 3] [Entire Act]

International Treaty - Subsection

Section 3(1) in European Economic Community International Institutional Partners Scheme, 1993

(1)The European Economic Community has developed a financial instrument called the European Community International Investment Partners (ECIIP) Scheme to promote joint ventures in Asia, Latin America and the Mediterranean countries. EEC signs framework agreements with financial institutions in the target country, and makes available its financial assistance through these partner financial institutions. ECIIP specifically aims its assistance at small and medium sized companies, but larger companies can also benefit, if their projects are particularly interesting for the development of the country.