Section 3(1)(vii) in Chhattisgarh Panchayat (Purchase of Material and Goods) Rules, 2013

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State of Chattisgarh - Subsection

Section 3(1)(vii) in Chhattisgarh Panchayat (Purchase of Material and Goods) Rules, 2013

(vii)As per the above mentioned financial limits, the General Administration Committee shall permit purchase of necessary machines/equipments, like photocopier, computer, scanner, printer, LCD, projector etc. in consultation with District Level Technical Officers.

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State of Chattisgarh - Subsection

Section 3(1)(vii) in Chhattisgarh Panchayat (Purchase of Material and Goods) Rules, 2013