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[Cites 0, Cited by 0] [Section 8] [Entire Act]

State of Uttar Pradesh - Subsection

Section 8(3) in U.P. Prison Administration and Reforms Department Engineering (Gazetted) Service Rules, 2006

(3)The Selection Committee shall consider the cases of candidates on the basis of the records, referred to in sub-rule (2) and, if it considers necessary, it may interview the candidates also.