Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 17(23)] [Section 17] [Entire Act] State of Jharkhand - Subsection Section 17(23)(a) in Jharkhand Government Servants (Classification, Control & Appeal) Rules, 2016 (a)the articles of charge and the statement of the imputations of misconduct or misbehaviour.