Madhya Pradesh High Court
M/S Jhabua Power Ltd. vs Appellate Authority Under Bocw Cess Act on 8 May, 2018
THE HIGH COURT OF MADHYA PRADESH MP-557-2018 (M/S JHABUA POWER LTD. Vs APPELLATE AUTHORITY UNDER BOCW CESS ACT) 3 Indore, Dated : 08-05-2018 None for the petitioner. Adjourned.
sh (ROHIT ARYA) e JUDGE ad Pr a b/-
hy Digitally signed by M ad V R BALAJI SARMA Date: 2018.05.09 14:50:47 +05'30' M of rt ou C h ig H