Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] State of Rajasthan - Section Section 94 in The Rajasthan Revenue Courts Manual, 1956 94. Prohibition of Commissions fees to Government Officers. - The acceptance by Revenue Officers or Ministerial Officers of courts of fees for executing commissions is prohibited.
