Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 8] [Entire Act]

State of Odisha - Subsection

Section 8(5) in The Orissa Consumer Welfare Fund Rules, 2007

(5)It shall have authority to call for such documents and information as it may deem necessary for considering the request for grant from the eligible organisations.