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[Cites 0, Cited by 0] [Section 19] [Entire Act]

State of Madhya Pradesh - Subsection

Section 19(4) in The M.P. Zila Panchayat (Business) Rules, 1998

(4)If a question arises as to which Standing Committee a case belongs, the Secretary concerned shall refer the matter to the General Body through the Chief Executive Officer and the decision of the General Body thereon shall be final.