Rajasthan High Court - Jaipur
Shekhawati Teacher Training Inst vs Nrc- Ncte on 4 January, 2017
Author: Mohammad Rafiq
Bench: Mohammad Rafiq
HIGH COURT OF JUDICATURE FOR RAJASTHAN BENCH AT
JAIPUR
S.B.Writ Miscellaneous Application No. 517 / 2016
Shekhawati Teacher Training Inst
----Petitioner
Versus
Nrc- Ncte
----Respondent
_____________________________________________________ For Petitioner(s) : Ms. Shweta Pareek Roy. For Respondent(s) :
_____________________________________________________ HON'BLE MR. JUSTICE MOHAMMAD RAFIQ Order 04/01/2017 The application has been filed by the petitioner with the prayer to recall the order dated 25.10.2016 in S.B. Civil Writ Petition No.14757/2016 and to mark the appearance of the counsel for respondent in the aforesaid order.
Contention of learned counsel for the respondent is that she appeared before this court on that dated but in inadvertently her name has not been shown in the order aforesaid.
For the stated reasons, the application is allowed. Name of Ms. Shweta Pareek Roy, be read as counsel for the respondent in the aforesaid order dated 25.10.2016.
(MOHAMMAD RAFIQ)J. Mohit Grover Sr. No. 17