Rajasthan High Court - Jaipur
Gajraj Singh And Another vs Smt Manni Devi And Others on 3 March, 2023
Author: Mahendar Kumar Goyal
Bench: Mahendar Kumar Goyal
HIGH COURT OF JUDICATURE FOR RAJASTHAN
BENCH AT JAIPUR
S.B. Civil Second Appeal No. 460/2015
Gajraj Singh And Another
----Appellants
Versus
Smt Manni Devi And Others
----Respondents
For Appellant(s) : None present For Respondent(s) : Respondent No.2 present in person HON'BLE MR. JUSTICE MAHENDAR KUMAR GOYAL Order 03/03/2023 None for the applicant(s) even in the second round to press the application No.1/2022.
List the matter after three weeks.
(MAHENDAR KUMAR GOYAL),J Manish/95 (Downloaded on 04/03/2023 at 12:52:07 AM) Powered by TCPDF (www.tcpdf.org)