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State of Gujarat - Section

Section 11 in Gujarat Professional Post-Graduate Medical Educational Courses (Regulation of Admission) Rules, 2017

11. Preparation of Merit List for admission.

- The merit list of the candidates shall be prepared in the following manner, namely:-
(1)The merit list of the candidates who have applied in the prescribed form, within prescribed time and who are found eligible under these rules shall be prepared by the Admission Committee, the merit order of the candidate shall be prepared on All India Overall Rank obtained by the candidates in the NEET-PG conducted for the current year.
(2)Merit-list of In-service and Physically handicapped category will be prepared separately.
(3)Merit list of reserved category candidates shall be prepared separately.