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[Cites 0, Cited by 0] [Section 55(8)] [Section 55] [Entire Act]

State of Uttar Pradesh - Subsection

Section 55(8)(a) in Uttar Pradesh State Universities Act, 1973

(a)either not sanctioned in the budget, or in the case of funds granted to the University, subsequent to the sanction of the budget, by the State Government or the Government of India or the University Grants Commission or any international organisation or Foundation, save in accordance with the terms of such grant: