Himachal Pradesh High Court
Mridula Sood And Others vs . Himanshu Sood on 25 June, 2024
Mridula Sood and others Vs. Himanshu Sood and another a/w connected matter.
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Civil Suit No. 140 of 2022 a/w Civil Suit No. 28 of 2024 CS No. 140 of 2022 25.06.2024 Present: Mr. Ajay Kumar, Senior Advocate, with M/s Sumit Sood and Rohit, Advocates, for the plaintiffs.
Mr. K.D. Sood, Senior Advocate, with M/s Het Ram Thakur and Rahul Gathania, Advocates, for defendant No.1.
M/s Suneet Goel and Vishwas Kaushal, Advocates, for defendants No. 2 to 7.
Defendant No.8 proceeded against ex-parte.
CS No. 28 of 2024 Mr. Ajay Kumar, Senior Advocate, with M/s Sumit Sood and Rohit, Advocates, for the plaintiffs.
Mr. K.D. Sood, Senior Advocate, with M/s Vaibhav Singh Chauhan, Het Ram Thakur and Rahul Gathania, Advocates, for defendant No.1.
Mr. Vivek Sharma, Advocate, for defendant No.2.
Mr. Arvind Sharma, Advocate, for defendant No.2.
M/s Suneet Goel and Vishwas Kaushal, Advocates, for defendants No.4 and 5.
OMP No. 437 of 2024 in CS No. 140 of 2022 The application for early hearing is considered and allowed. Application stands disposed of.
::: Downloaded on - 25/06/2024 20:31:56 :::CISOMP No. 847 of 2022 and OMP No. 848 of .
2022 in Civil Suit No. 140 of 2022 Let the applications be listed for hearing on 27.6.2024.
Civil Suit No. 140 of 2022The suit has been valued at ₹3.00 crores for the purpose of partition and Court fee of ₹100/- has been affixed thereon. Let the file be put up for consideration on the question of valuation on 27.6.2027.
OMP No. 436 of 2024, OMP No. 435 of 2024 along with Civil Suit No. 28 of 2024 List on 27.6.2024 along with connected matter, as prayed for.
(Rakesh Kainthla) Judge 25th June, 2024 (Chander) ::: Downloaded on - 25/06/2024 20:31:56 :::CIS