Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 28] [Entire Act]

State of Tamilnadu - Subsection

Section 28(3) in Tamil Nadu Farmers' Management of Irrigation Systems Election Rules, 2003

(3)Every ballot paper shall, before issue to an elector, be stamped or shall be written on its back with the details-
(i)Name and number of the polling station;
(ii)Name of the Water Users Association;
(iii)Number of Territorial Constituency;
(iv)Name of the Taluk;
(v)Signature of the Presiding Officer.