Section 2(c) in Haryana Gauvansh Sanrakshan and Gausamvardhan Act, 2015
(c)[ "cow" means cow and its progeny (any economic or uneconomic) including bull, bullock, ox, heifer or calf whether disabled, diseased or barren;] [Substituted by Haryana Act No. 36 of 2019, dated 31.10.2019]
